THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
AND THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI W.P.No. 3567 of 2022 JUDGMENT: (Per the Hon'ble the Chief Justice Satish Chandra Sharma) Learned counsel for the petitioners prays for withdrawal of the present petition with liberty to the petitioners to approach the National Green Tribunal.
2. Permission is accorded.
3. The Writ Petition is, accordingly, dismissed as withdrawn with the aforesaid liberty to the petitioners.
As a sequel, Miscellaneous Petitions, pending if any, stand disposed of.
________________________________ SATISH CHANDRA SHARMA, CJ ________________________________ ABHINAND KUMAR SHAVILI, J Date: 25.01.2022 LUR