Telangana High Court
Darga Antamma And 5 Others, vs G. Ashok And Another, on 24 January, 2022
Bench: G Sri Devi
THE HONOURABLE JUSTICE G. SRI DEVI
M.A.C.M.A.No.227 OF 2006
JUDGMENT:
There is no representation on behalf of the appellants today. It appears that the appellants are not interested in prosecuting the appeal.
2. Hence, the appeal is dismissed for non-prosecution. No order as to costs.
3. Pending miscellaneous applications, if any, shall stand closed.
____________________ JUSTICE G.SRI DEVI Date: 24.01.2022 Lrkm