HON'BLE SRI JUSTICE A.RAJASHEKER REDDY
AND HON'BLE SRI JUSTICE M.LAXMAN CMA. No.1138 of 2019 JUDGMENT: (per Justice A.Rajasheker Reddy) Learned counsel for the appellants filed letter dt.27.01.2022 in the Registry, seeking permission of this Court to withdraw this appeal.
Permission is accorded.
Accordingly, the appeal is dismissed as withdrawn. Interim Order, if any, granted earlier by this Court stands vacated. No order as to costs.
As a sequel thereto, miscellaneous petitions, if any, pending shall stand closed.
____________________________ A.RAJASHEKER REDDY, J ________________ M.LAXMAN, J Date: 01.02.2022 tk 2 HON'BLE SRI JUSTICE A.RAJASHEKER REDDY AND HON'BLE SRI JUSTICE M.LAXMAN CMA.No.1138 of 2019 01.02.2022 tk