HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Arbitration Application No. 44/2020
M/s Mohit Polytech Pvt. Ltd.
----Petitioner
Versus
Chief Engineer
----Respondent
For Petitioner(s) : Mr. Narendra Singh Yadav For Respondent(s) : Mr. Dheeraj Kumar Palia HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 07/07/2022 Arguments heard.
Order reserved.
(PANKAJ BHANDARI),J ARTI SHARMA /12 (Downloaded on 14/07/2022 at 09:18:59 PM) Powered by TCPDF (www.tcpdf.org)