Moroli Enterprises Private ... vs Kakkar Hotel Private Limited

Citation : 2022 Latest Caselaw 4618 Raj/2
Judgement Date : 7 July, 2022

Rajasthan High Court

Moroli Enterprises Private ... vs Kakkar Hotel Private Limited on 7 July, 2022

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 52/2020

                                   Moroli Enterprises Private Limited (Mepl)
                                                                                                     ----Petitioner
                                                                      Versus
                                   Kakkar Hotel Private Limited
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Prakhar Gupta For Respondent(s) : Mr. Neeraj Batra & Mr. Mahendra Verma for Mr. Dinesh Yadav HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 07/07/2022 Time is sought on behalf of the non-applicant.

List this matter on 13.07.2022.

(PANKAJ BHANDARI),J ARTI SHARMA /13 (Downloaded on 14/07/2022 at 09:19:00 PM) Powered by TCPDF (www.tcpdf.org)