HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 18992/2018
Rakesh Chand Meel S/o Shishupal Meel
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With D.B. Civil Writ Petition No. 13234/2016 Naresh Nama
----Petitioner Versus State Panchayati Raj Dep Ors
----Respondent D.B. Civil Writ Petition No. 959/2017 Deepak Kumar Sharma And Anr
----Petitioner Versus State Personnel Dept Ors
----Respondent D.B. Civil Writ Petition No. 13480/2017 Vishnu Sharmaandors
----Petitioner Versus State Of Raj And Ors
----Respondent D.B. Civil Writ Petition No. 9012/2018 Baldev Singh And Ors
----Petitioner Versus State Of Raj And Ors
----Respondent D.B. Civil Writ Petition No. 18283/2018 Mahesh Kumar S/o Shishpal Singh
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 20210/2018 Sandeep Kumar Son Of Shri Nemi Chand (Downloaded on 05/02/2022 at 09:13:39 PM) (2 of 2) [CW-18992/2018]
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Vigyan Shah through VC For Respondent(s) : Mr. M.S. Singhvi, Sr. Adv., Advocate General assisted by Mr. Darsh Pareek through VC HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND Judgment / Order 02/02/2022 Let the matters be listed on 15.02.2022, as prayed by counsel for the parties.
(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J ARTI SHARMA /54-60 (Downloaded on 05/02/2022 at 09:13:39 PM) Powered by TCPDF (www.tcpdf.org)