HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 241/2021
Diksha Nama W/o Shri Chandra Prakash Namdev
----Petitioner
Versus
State Of Rajasthan & Anr.
----Respondents
For Petitioner(s) : Mr. Rajveer Sharma with Mr. Pradeep Singh For Respondent(s) : Mr. P.S. Naruka for Mr. Rupin Kala, GC HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 01/12/2022 Learned counsel for the respondents prays for and is granted a week's time to reconsider the case of the petitioner for compassionate appointment in the light of judgment of this Court dated 12.01.2022 passed in S.B. Civil Writ Petition No.11993/2017; Smt. Shobha Devi Vs. Jodhpur Vidhyut Vitran Nigam Ltd. & Anr.
List the matter on 12.12.2022 as prayed.
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