HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 4645/2022
Abhay Kumar Parakh S/o Late Shri Shiv Lal Parakh, Aged About
78 Years, Resident Of 201, Haldiyon Ka Rasta, Johari Bazar,
Jaipur - 302003, Rajasthan, India.
----Petitioner
Versus
1. Assistant Commissioner of Income Tax, Central Circle - 4,
Jaipur, Having Office At Room No. 416, 4Th Floor, Jeevan
Nidhi-2, Ambedkar Circle, Jaipur - 302005, Rajasthan,
India.
2. Central Board Of Direct Taxes (CBDT), Ministry Of
Finance, North Block, New Delhi - 110011, Through Its
Chairman.
----Respondents
For Petitioner(s) : Mr. Prateek Kedawat, Advocate For Respondent(s) : Mr. Anuroop Singhi, Advocate with Mr. N.S. Bhati, Advocate HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN Judgment / Order 07/04/2022 Learned counsel for the petitioner submits that this petition has been rendered infructuous and the same be disposed off as such with liberty to the petitioner to file a fresh petition.
Accordingly, the petition is disposed off as having become infructuous with the liberty, as prayed for.
(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ Mohita /1 (Downloaded on 07/04/2022 at 09:06:26 PM) Powered by TCPDF (www.tcpdf.org)