Sandeep Kumar Swami S/O Vijay ... vs The State Of Rajasthan

Citation : 2021 Latest Caselaw 5543 Raj/2
Judgement Date : 1 October, 2021

Rajasthan High Court
Sandeep Kumar Swami S/O Vijay ... vs The State Of Rajasthan on 1 October, 2021
Bench: Sanjeev Prakash Sharma
                                                            (1 of 1)                                  [CW-11252/2021]


                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 11252/2021

                                   Sandeep Kumar Swami S/o Vijay Singh Swami
                                                                                                      ----Petitioner
                                                                       Versus
                                   The State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Hanuman Choudhary For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Judgment / Order 01/10/2021 Issue notice, returnable within four weeks.

Notices be given "dasti", as prayed.

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