(1 of 1) [CW-11252/2021]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 11252/2021
Sandeep Kumar Swami S/o Vijay Singh Swami
----Petitioner
Versus
The State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Hanuman Choudhary For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Judgment / Order 01/10/2021 Issue notice, returnable within four weeks.
Notices be given "dasti", as prayed.
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