Sagar Valmiki S/O Lalaram vs The State Of Rajasthan

                                                            (1 of 1)                                   [CW-11206/2021]


                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 11206/2021

                                   Sagar Valmiki S/o Lalaram & Anr.
                                                                                                      ----Petitioners
                                                                       Versus
                                   The State Of Rajasthan & Anr.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Hanuman Choudhary For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Judgment / Order 01/10/2021 Issue notice, returnable within eight weeks.

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