HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 4830/2021
State Of Rajasthan & Ors.
----Petitioners
Versus
Dhukal Ram S/o Shri Bhagwan Ram & Anr.
----Respondents
For Petitioner(s) : Mr. Rupin Kala, GC For Respondent(s) : Mr. A.K. Sharma, Sr. Advocate with Mr. Shobit Tiwari HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 01/10/2021 Learned counsel for the petitioners does not agree that the case is squarely covered by the judgment passed in S.B. Civil Writ Petition No.10353/2021 (Subhash Chandra Versus State of Rajasthan & Ors.) and other connected writ petitions decided on 03.09.2021. He wants time to argue the case on admission.
List this case for admission on 22.10.2021.
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