HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 12252/2021 Smt. Sugan Devi Tripathi
----Petitioner Versus Shri Prakash Chandra
----Respondent For Petitioner(s) : Mr. Nitin Prakash Trivedi HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 04/10/2021 Issue notice. Issue notice of stay application as well, returnable on 28th October, 2021.
(VIJAY BISHNOI),J 39-Arun/-
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