HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Misc. Appeal No. 1392/2020 The New India Assurance Company Ltd
----Appellant Versus Sunita Goswami
----Respondent Connected With S.B. Civil Misc. Appeal No. 1596/2020 Sunita Goswami
----Appellant Versus Birma Ram
----Respondent For Appellant(s) : Mr. Vipul Singhvi For Respondent(s) :
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Judgment / Order 04/10/2021 Put up tomorrow i.e. on 05/10/2021, as prayed.
(VINIT KUMAR MATHUR),J 123-124/SanjayS/-
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