HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13684/2021 Manav Dharma Viklang Sewa Sansthan, (Krishna Nursing College, Bhilwara), Rajasthan, Through Its Secretary Shri Chandraveer Singh S/o Shri Madan Singh, Aged About 40 Years.
----Petitioner Versus
1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Shceme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.
----Respondents For Petitioner(s) : Mr. Ankur Mathur HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 01/10/2021 The only prayer in the present petition is to inspect the petitioner-Institute and pass appropriate orders for granting permission to establish Nursing College for B.Sc. (N) course.
In view of the limited prayer, this Court deems it proper to dispose of the writ petition with direction to the respondents to inspect the petitioner-Institute after the requisite formalities are completed by the petitioner, and pass appropriate order preferably (Downloaded on 01/10/2021 at 08:52:51 PM) (2 of 2) [CW-13684/2021] within a period of three months from today strictly in accordance with law, if the Covid-19 situation improves.
Ordered accordingly.
Stay petition also stands disposed of.
(VIJAY BISHNOI),J 144-Arun/-
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