Jmk Sikshan Sansthan Parental ... vs State Of Rajasthan

Citation : 2021 Latest Caselaw 15282 Raj
Judgement Date : 1 October, 2021

Rajasthan High Court - Jodhpur
Jmk Sikshan Sansthan Parental ... vs State Of Rajasthan on 1 October, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13291/2020 Smt. Dhapubai Bstc College

----Petitioner Versus State Of Rajasthan

----Respondent Connected With

1. S.B. Civil Writ Petition No. 9461/2021

2. S.B. Civil Writ Petition No. 9462/2021

3. S.B. Civil Writ Petition No. 9523/2021

4. S.B. Civil Writ Petition No. 9586/2021

5. S.B. Civil Writ Petition No. 9640/2021

6. S.B. Civil Writ Petition No. 9788/2021

7. S.B. Civil Writ Petition No. 9992/2021

8. S.B. Civil Writ Petition No. 10007/2021

9. S.B. Civil Writ Petition No. 10025/2021

10. S.B. Civil Writ Petition No. 10126/2021

11. S.B. Civil Writ Petition No. 10247/2021

12. S.B. Civil Writ Petition No. 10528/2021

13. S.B. Civil Writ Petition No. 10569/2021

14. S.B. Civil Writ Petition No. 11193/2021

15. S.B. Civil Writ Petition No. 11873/2021

16. S.B. Civil Writ Petition No. 11876/2021

17. S.B. Civil Writ Petition No. 12225/2021

18. S.B. Civil Writ Petition No. 12547/2021

19. S.B. Civil Writ Petition No. 12581/2021

20. S.B. Civil Writ Petition No. 13082/2021 (Downloaded on 01/10/2021 at 08:51:16 PM) (2 of 2) [CW-13291/2020]

21. S.B. Civil Writ Petition No. 12893/2021 For Petitioner(s) : Mr. C.S. Kotwani Mr. B.S. Sandhu HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 01/10/2021 Learned counsel for the petitioners has submitted that since in the writ petition, involving identical controversy, the order has been reserved by this Court at Jaipur Bench, these matters matter may be adjourned.

List on 20.10.2021, as prayed.

(VIJAY BISHNOI),J 42-62 & 94mohit/-

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