HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13291/2020 Smt. Dhapubai Bstc College
----Petitioner Versus State Of Rajasthan
----Respondent Connected With
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21. S.B. Civil Writ Petition No. 12893/2021 For Petitioner(s) : Mr. C.S. Kotwani Mr. B.S. Sandhu HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 01/10/2021 Learned counsel for the petitioners has submitted that since in the writ petition, involving identical controversy, the order has been reserved by this Court at Jaipur Bench, these matters matter may be adjourned.
List on 20.10.2021, as prayed.
(VIJAY BISHNOI),J 42-62 & 94mohit/-
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