HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 6682/2019
Ishak Ahmed S/o Khairati Khan
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Anshul Sharma for Mr. Abdul Rahim Khan For State : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 10/11/2021 List this matter after one week, as prayed.
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