Rahul Singh S/O Sitaram vs State Of Rajasthan

Citation : 2021 Latest Caselaw 6248 Raj/2
Judgement Date : 8 November, 2021

Rajasthan High Court
Rahul Singh S/O Sitaram vs State Of Rajasthan on 8 November, 2021
Bench: Pankaj Bhandari
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                            15946/2021

                                    Rahul Singh S/o Sitaram
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Ms. Madhumita Das For State : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 08/11/2021 List this matter after two weeks.

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