HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Second Bail Application No.
16211/2021
Sameer S/o Abdul Suban
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Anshul Sharma for Mr. Abdul Kalam Khan For Respondent(s) : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 08/11/2021 List this matter after two weeks, as prayed.
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