HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 3116/2021
Akhilesh Saxena S/o Sh. (Late) Ambrish Saxena, R/o 626-A, R.k.
Puram, Kota (Raj.) (Retired Accounts Officer, Kota Zila Dugdh Utpadak
Sangh Ltd,.kota).
----Petitioner
Versus
1. State Of Rajasthan, Through Public Prosecutor
2. Satyanarayan S/o Ram Swaroop Sharma, R/o 68-A Shivpura,
Kota (Raj.)
----Respondents
S.B. Criminal Miscellaneous (Petition) No. 3649/2021 Shyam Babu Verma S/o Sh. Bhanwar Lal Verma, Aged About 57 Years, R/o 433-B, R.k. Puram Kota (Raj) (Presently Deputy Manager, Kota Zila Dugdh Utpadak Sangh Ltd. Kota)
----Petitioner Versus
1. State Of Rajasthan, Through Public Prosecutor
2. Satya Narayan S/o Ram Swaroop Sharma, R/o 68-A, Shivpura, Kota (Raj)
----Respondents For Petitioner(s) : Mr. Harsha Sharma for Mr. Anurag Sharma For Respondent(s) : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 08/11/2021 Counsel for the petitioners does not want to press these Criminal Misc. Petitions, seeks liberty to file fresh misc. petition, challenging the charge-sheet and subsequent proceedings in pursuant to the impugned FIR.
Accordingly, these Criminal Misc. Petitions are dismissed as withdrawn, with liberty as prayed for.
Stay applications stand disposed.
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