HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 7045/2021
1. Ashish Sharma S/o Shri Mahendra Kumar Sharma, Aged
About 27 Years, R/o Plot 539/4, Telipada, Nahari Ka Naka,
Shastri Nagar, Jaipur (Rajasthan).
2. Versha Dheerwani W/o Shri Ashish Sharma, Aged About
18 Years, R/o Plot 539/4, Telipada, Nahari Ka Naka,
Shastri Nagar, Jaipur (Rajasthan).
----Petitioners
Versus
1. State Of Rajasthan, Through Public Prosecutor.
2. The Commissioner Of Police (Jaipur City), Government
Hostel Building, M.i. Road, Jaipur (Rajasthan).
3. The Station House Officer, Police Station Shastri Nagar,
Jaipur (Rajasthan).
4. Dilip Kumar S/o Shri Puran Mal Dheerwani, R/o Cl-4,
Double Storey, Near Dashahra Park, Vidhyadhar Nagar,
Jaipur (Rajasthan).
----Respondents
For Petitioner(s) : Mr. Banshi Dhar Badaya for Mr. Mahesh Gupta For State : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 08/11/2021 Counsel for the petitioners does not want to press this Criminal Misc. Petition.
Accordingly, this Criminal Misc. Petition is dismissed as withdrawn.
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