HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 3454/2017 Brahmanand Sharma
----Petitioner Versus State Of Rajasthan And Ors.
----Respondent
For Petitioner(s) : Mr. Milap Chopra
For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 29/11/2021 As per the office report, PF and notices of the respondent No.4 have not been filed since 2018 by learned counsel for the petitioner.
Last opportunity of a week's time is granted to learned counsel for the petitioner to file PF and notices of the respondent No.4.
On filing of the same, let fresh notice be issued to respondent No.4, returnable within six weeks thereafter.
It is made clear that if the PF and notices of the respondent No.4 are not filed within the stipulated time, this writ petition shall stand dismissed automatically without reference to the Bench.
(VIJAY BISHNOI),J Surabhii/11-
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