Smt. Ratni Devi vs State And Ors

Citation : 2021 Latest Caselaw 17915 Raj
Judgement Date : 29 November, 2021

Rajasthan High Court - Jodhpur
Smt. Ratni Devi vs State And Ors on 29 November, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Writ Petition No. 9862/2014 Smt. Ratni W/o Late Shri Ramniwas, Aged About 45 Years, Resident Of Harijan Basti, District Nagaur.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Local Self Department, Government Of Rajasthan, Secretariat, Jaipur.

2. The Secretary, Department Of Personnel, Government Of Rajasthan, Secretariat, Jaipur.

3. The Municipal Corporation,., Nagaur Through Its Commissioner.

                                                                                                          ----Respondents


                                   For Petitioner(s)            :     Mr. DLR Vyas
                                   For Respondent(s)            :


HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 29/11/2021 Heard.

The petitioner seeks appointment on the post of "Safai Karamchari" pursuant to the advertisement issued by the respondents. Learned counsel for the petitioner has frankly admitted that the selection process pursuant to the advertisement issued by the respondents has already been completed and no vacancies are available.

In view of the above admitted position, that the selection process has attained finality, I am not inclined to interfere in this writ petition, hence the same is dismissed.

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