HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Writ Petition No. 9862/2014 Smt. Ratni W/o Late Shri Ramniwas, Aged About 45 Years, Resident Of Harijan Basti, District Nagaur.
----Petitioner Versus
1. State Of Rajasthan, Through The Secretary, Local Self Department, Government Of Rajasthan, Secretariat, Jaipur.
2. The Secretary, Department Of Personnel, Government Of Rajasthan, Secretariat, Jaipur.
3. The Municipal Corporation,., Nagaur Through Its Commissioner.
----Respondents
For Petitioner(s) : Mr. DLR Vyas
For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 29/11/2021 Heard.
The petitioner seeks appointment on the post of "Safai Karamchari" pursuant to the advertisement issued by the respondents. Learned counsel for the petitioner has frankly admitted that the selection process pursuant to the advertisement issued by the respondents has already been completed and no vacancies are available.
In view of the above admitted position, that the selection process has attained finality, I am not inclined to interfere in this writ petition, hence the same is dismissed.
(VIJAY BISHNOI),J Surabhii/ (Downloaded on 30/11/2021 at 08:54:06 PM) Powered by TCPDF (www.tcpdf.org)