HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 507/2021 Nazir
----Petitioner Versus State Of Rajasthan
----Respondent Connected With D.B. Criminal Appeal (Db) No. 147/2020 Nazir Khan
----Petitioner Versus State
----Respondent D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 111/2021 Mubarak
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 258/2021 Jagmohan Singh
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 445/2021 Khanu Khan @ Khaniya
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Nishant Bora Mr. Suresh Kumbhat Mr. Bhakti Singh Rathore Mr. Vishal Sharma (Downloaded on 11/11/2021 at 08:42:10 PM) For Respondent(s) : Mr. RR Chapparwal, PP HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND Judgment / Order 11/11/2021 Mr. RR Chapparwal, learned Public Prosecutor has submitted that he is going to file reply to the application for suspension of sentence during the course of the day.
List on 17.11.2021.
(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J Surabhii/21-25-
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