(1 of 1) [CRLMB-13919/2021] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 13919/2021 Deva Ram
----Petitioner Versus State Of Rajasthan
----Respondent Connected With
1. S.B. Criminal Miscellaneous Bail Application No. 14285/2021
2. S.B. Criminal Miscellaneous Bail Application No. 14287/2021
3. S.B. Criminal Miscellaneous Bail Application No. 14288/2021 For Petitioner(s) : Mr. Pradeep Shah Mr. KL Vishnoi Mr. Abhishek Sharma For Respondent(s) : Mr. Vikram Sharma, PP HON'BLE MR. JUSTICE MANOJ KUMAR GARG Judgment / Order 10/11/2021 List these matters on 23.11.2021, as prayed.
(MANOJ KUMAR GARG),J 39-42 MS/-
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