HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 414/2019 State Of Rajasthan
----Appellant Versus Suresh Kumar
----Respondent Connected With
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12. D.B. Spl. Appl. Writ No. 1304/2019 For Appellant(s) : Mr. K.S. Rajpurohit, AAG For Respondent(s) : Mr. Mahaveer Bishnoi HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND Judgment / Order 10/11/2021 List these matters on 25.11.2021, as prayed.
(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J 146-158 ms rathore (Downloaded on 11/11/2021 at 08:35:31 PM) Powered by TCPDF (www.tcpdf.org)