State Of Rajasthan vs Devendra Sharma

Citation : 2021 Latest Caselaw 16729 Raj
Judgement Date : 10 November, 2021

Rajasthan High Court - Jodhpur
State Of Rajasthan vs Devendra Sharma on 10 November, 2021
Bench: Vijay Bishnoi, Anoop Kumar Dhand

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 414/2019 State Of Rajasthan

----Appellant Versus Suresh Kumar

----Respondent Connected With

1. D.B. Spl. Appl. Writ No. 566/2019

2. D.B. Spl. Appl. Writ No. 571/2019

3. D.B. Spl. Appl. Writ No. 581/2019

4. D.B. Spl. Appl. Writ No. 640/2019

5. D.B. Spl. Appl. Writ No. 674/2019

6. D.B. Spl. Appl. Writ No. 698/2019

7. D.B. Spl. Appl. Writ No. 768/2019

8. D.B. Spl. Appl. Writ No. 772/2019

9. D.B. Spl. Appl. Writ No. 776/2019

10. D.B. Spl. Appl. Writ No. 1078/2019

11. D.B. Spl. Appl. Writ No. 1301/2019

12. D.B. Spl. Appl. Writ No. 1304/2019 For Appellant(s) : Mr. K.S. Rajpurohit, AAG For Respondent(s) : Mr. Mahaveer Bishnoi HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND Judgment / Order 10/11/2021 List these matters on 25.11.2021, as prayed.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J 146-158 ms rathore (Downloaded on 11/11/2021 at 08:35:39 PM) Powered by TCPDF (www.tcpdf.org)