HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR D.B. Civil Writ Petition No. 584/2020 Ladhu Ram
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : None Present For Respondent(s) : Mr. Sunil Beniwal, AAG For Respondent No.5 : Mr. Kaushal Sharma HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND Judgment / Order 09/11/2021 Learned counsel Mr. Kaushal Sharma appearing on behalf of the respondent No.5 seeks a week's time to file affidavit of the respondent No.5 to the effect that he and another encroacher are ready to surrender 5 bighas of land in lieu of 3 bighas of oran land.
List on 29th November, 2021, as prayed.
(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J 67-Arun/-
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