Anopa Ram M.N.-Ii vs State Of Rajasthan

Citation : 2021 Latest Caselaw 9478 Raj
Judgement Date : 18 May, 2021

Rajasthan High Court - Jodhpur
Anopa Ram M.N.-Ii vs State Of Rajasthan on 18 May, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 6119/2021 Anopa Ram M.n.-Ii

----Petitioner Versus State Of Rajasthan

----Respondent For Petitioner(s) : Mr. Kan Singh Oad (through VC) HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 18/05/2021 Issue notice, returnable within a period of eight weeks.

(VIJAY BISHNOI),J 1-Arun/-

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