HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 6119/2021 Anopa Ram M.n.-Ii
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Kan Singh Oad (through VC) HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 18/05/2021 Issue notice, returnable within a period of eight weeks.
(VIJAY BISHNOI),J 1-Arun/-
(Downloaded on 25/05/2021 at 08:19:55 PM)Powered by TCPDF (www.tcpdf.org)