HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 6666/2021 Deva Ram
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Kaushal Sharma (through VC) For Respondent(s) : Mr. Manoj Kumar (through VC) HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 06/05/2021 Issue notice. Issue notice of stay application also, returnable within a period of six weeks.
Connect with SB Civil Writ Petition No.6674/2021.
(VIJAY BISHNOI),J 4-Arun/-
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