Deva Ram vs State Of Rajasthan

Citation : 2021 Latest Caselaw 9386 Raj
Judgement Date : 6 May, 2021

Rajasthan High Court - Jodhpur
Deva Ram vs State Of Rajasthan on 6 May, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 6666/2021 Deva Ram

----Petitioner Versus State Of Rajasthan

----Respondent For Petitioner(s) : Mr. Kaushal Sharma (through VC) For Respondent(s) : Mr. Manoj Kumar (through VC) HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 06/05/2021 Issue notice. Issue notice of stay application also, returnable within a period of six weeks.

Connect with SB Civil Writ Petition No.6674/2021.

(VIJAY BISHNOI),J 4-Arun/-

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