HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 4579/2021 Siyaram S/o Mangla Ram, Aged About 42 Years, Kurdaya Police Station Merta City, District Nagaur. (At Present Lodged In Sub Jail, Merta).
----Petitioner Versus State, Through P.p.
----Respondent For Petitioner(s) : Mr. R.S. Choudhary (through VC) For Respondent(s) : Mr. Shrawan Bishnoi, PP HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 04/05/2021 Learned counsel for the petitioner, without arguing the matter on merits, has submitted that he does not want to press this criminal misc. bail application.
Accordingly, this criminal misc. bail application preferred by the petitioner under Section 439 Cr.P.C. is dismissed as not pressed at this stage.
(VIJAY BISHNOI),J 16-Arun/-
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