HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 6908/2021 Mahaveer Chand
----Petitioner Versus Deepak
----Respondent For Petitioner(s) : Ms. Madhu Khatri for Mr. Sanjeet Purohit (through VC) For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 03/05/2021 At the request of learned counsel for the petitioner, list this matter after three weeks.
(VIJAY BISHNOI),J Surabhii/19-
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