HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 5674/2021 M/s Nikita Enterprises
----Petitioner Versus State Of Rajasthan & Ors.
----Respondents For Petitioner(s) : Mr. M.S. Purohit (through VC) For Respondent(s) : Mr. Pankaj Sharma, AAG (through VC) Mr. Manoj Bhandari (through VC) HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 03/05/2021 Learned counsel for the petitioner has submitted that short time may be granted to file rejoinder to the reply filed by the respondents. Time prayed for is granted.
List on 10.5.2021.
Interim order, if any, to continue till the next date.
(VIJAY BISHNOI),J 29-msrathore/-
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