HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Criminal Misc(Pet.) No. 4095/2018 Shanti Lal
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Bhawani Singh, Adv. For Respondent(s) : Mr. Sudhir Tak, PP HON'BLE MR. JUSTICE MANOJ KUMAR GARG Judgment / Order 30/03/2021 Put up on 05.04.2021, as prayed.
Till then, interim order, if any, shall continue.
(MANOJ KUMAR GARG),J 169-MS/-
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