HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Criminal Miscellaneous Bail Application No. 4838/2020 Rahul
----Petitioner Versus State Of Rajasthan
----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 5922/2020 Ashok
----Petitioner Versus State
----Respondent S.B. Criminal Miscellaneous Bail Application No. 9426/2020 Bhagwati Lal
----Petitioner Versus State
----Respondent For Petitioner(s) : Mr. Abhishek Charan For Respondent(s) : Mr. A.R. Choudhary, P.P. Present in Person(s) : Mr. Manish Kumar Sharma, Dy. S.P., ATS Rajasthan.
HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 25/03/2021 Pursuant to the directions given by a Co-ordinate Bench of this Court on 14.12.2020, Mr. Manish Kumar Sharma Dy. S.P., ATS, Rajasthan is present in person before this Court and has submitted that six weeks' further time may be granted to furnish (Downloaded on 25/03/2021 at 08:53:15 PM) (2 of 2) [CRLMB-4838/2020] reply of the State in response to the query made by this Court vide order 14.12.2020. Time prayed for is granted.
List after six weeks.
(VIJAY BISHNOI),J 1-akash/-
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