Sitaram S/O Shri Gangajalram vs State Of Rajasthan

Citation : 2021 Latest Caselaw 2178 Raj/2
Judgement Date : 5 March, 2021

Rajasthan High Court

Sitaram S/O Shri Gangajalram vs State Of Rajasthan on 5 March, 2021

Bench: Pankaj Bhandari

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             13823/2020

                                    Sitaram S/o Shri Gangajalram
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Manish Gupta For State : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 05/03/2021 List after one week, as prayed.

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