HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Appeal No. 413/2021
Gaurav Kumar Rotrwal S/o Udaisingh
----Appellant
Versus
State Of Rajasthan
----Respondent
For Appellant(s) : Mr. Mukesh Pal Jadoun For State : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 04/03/2021 Issue notice to the respondent.
Learned Public Prosecutor should ensure that information be given to the complainant about filing of the appeal.
Rule is made returnable within one week.
(PANKAJ BHANDARI),J NIKHIL KR. YADAV /40 (Downloaded on 11/03/2021 at 08:49:29 PM) Powered by TCPDF (www.tcpdf.org)