Jitendra Masih S/O Shri Satpal vs State Of Rajasthan

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             3433/2021
                                   Jitendra Masih S/o Shri Satpal
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Anil Kumar Upman with Mr. Rajveer Singh For Respondent(s) : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 04/03/2021 Put this matter before appropriate Bench, having roster.

(PANKAJ BHANDARI),J ARTI SHARMA /19 (Downloaded on 11/03/2021 at 08:51:51 PM) Powered by TCPDF (www.tcpdf.org)