Devanand Bhati S/O Shri Om Prakash ... vs State Of Rajasthan

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             2053/2021

                                    Devanand Bhati S/o Shri Om Prakash Bhati
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. C.P. Singh For State : Mr. Arvind Bhadu, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 04/03/2021 Call for the case diary.

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