HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 5346/2021 Rohit S/o Narendra, Aged About 31 Years, R/o House No. 34, Ganesh Ghati, Udaipur, At Present 2-G, 19, Shanti Nagar, Ps.. Hiranmagari, Udaipur. (At Present Lodged In Central Jail, Udaipur).
----Petitioner Versus State Of Rajasthan, Through Pp
----Respondent For Petitioner(s) : Mr. Ram Singh Rawal, through Cisco Webex For Respondent(s) : Mr. Mahipal Bishnoi, PP JUSTICE DINESH MEHTA (VACATION JUDGE) Judgment 09/06/2021
1. Mr. Rawal, learned counsel appearing for the petitioner does not press the present bail application at this stage, however, with a liberty to file fresh once the charge-sheet is filed.
2. With liberty aforesaid, the present bail application is dismissed as not pressed.
(DINESH MEHTA), VJ.
5-CPGoyal/-
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