Jabra Ram @ Jabar Chand vs State Of Rajasthan

Citation : 2021 Latest Caselaw 9690 Raj
Judgement Date : 2 June, 2021

Rajasthan High Court - Jodhpur
Jabra Ram @ Jabar Chand vs State Of Rajasthan on 2 June, 2021
Bench: Vijay Bishnoi Judge)

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Criminal Miscellaneous Bail Application No. 7236/2021 Jabra Ram @ Jabar Chand

----Petitioner Versus State Of Rajasthan

----Respondent For Petitioner(s) : Mr. Suresh Kumbhat (through VC) For Respondent(s) : Mr. Laxman Solanki, PP HON'BLE MR. JUSTICE VIJAY BISHNOI (VACATION JUDGE) Judgment / Order 02/06/2021 Call for case diary.

List on 09.06.2021.

(VIJAY BISHNOI),VJ Surabhii/57-

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