HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous II Bail Application No. 6427/2021 Kabira Ram S/o Atma Ram, Aged About 42 Years, R/o Bheel Basti, Raipura, Tehsil Mohangarh, Dist. Jaisalmer. (At Present Lodged In Sub Jail, Anupgarh).
----Petitioner Versus State Of Rajasthan, Through Pp
----Respondent For Petitioner(s) : Ms. Rajni Kaushik (through VC) For Respondent(s) : Mr. Laxman Solanki, PP HON'BLE MR. JUSTICE VIJAY BISHNOI (VACATION JUDGE) Judgment / Order 02/06/2021 Learned counsel for the petitioner does not want to press this second bail application, however, seeks liberty for the petitioner to file a fresh bail application before the trial court after recording of the statements of prosecution witness - Birma wife of Hanuman.
Accordingly, this second bail application is dismissed as not pressed with the liberty sought for.
(VIJAY BISHNOI), VJ 28-msrathore/-
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