Virendra Modi vs State Of Rajasthan

Citation : 2021 Latest Caselaw 9682 Raj
Judgement Date : 2 June, 2021

Rajasthan High Court - Jodhpur
Virendra Modi vs State Of Rajasthan on 2 June, 2021
Bench: Manoj Kumar Judge)

(1 of 1) [CW-7561/2021] HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 7561/2021 Virendra Modi

----Petitioner Versus State Of Rajasthan

----Respondent For Petitioner(s) : Mr. Manoj Bhandari, Adv. through VC For Respondent(s) : Mr. Sudhir Tak, PP HON'BLE MR. JUSTICE MANOJ KUMAR GARG (VACATION JUDGE) Judgment / Order 02/06/2021 Put up on 04.06.2021, as prayed.

(MANOJ KUMAR GARG), VJ 72-MS/-

(Downloaded on 04/06/2021 at 08:15:20 PM)

Powered by TCPDF (www.tcpdf.org)