(1 of 1) [CW-7561/2021] HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 7561/2021 Virendra Modi
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Manoj Bhandari, Adv. through VC For Respondent(s) : Mr. Sudhir Tak, PP HON'BLE MR. JUSTICE MANOJ KUMAR GARG (VACATION JUDGE) Judgment / Order 02/06/2021 Put up on 04.06.2021, as prayed.
(MANOJ KUMAR GARG), VJ 72-MS/-
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