Vijay Singh S/O Shri Sumer Singh ... vs State Of Rajasthan

Citation : 2021 Latest Caselaw 2498 Raj/2
Judgement Date : 28 June, 2021

Rajasthan High Court
Vijay Singh S/O Shri Sumer Singh ... vs State Of Rajasthan on 28 June, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             5635/2021

                                    Vijay Singh S/o Shri Sumer Singh Chauhan
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Amitabh Vijaywargia, through VC For Respondent(s) : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 28/06/2021 List this matter on 01.07.2021.

Till then, interim order, if any, shall continue.

(PANKAJ BHANDARI),J NIKHIL KR. YADAV /63 (Downloaded on 30/06/2021 at 08:48:17 PM) Powered by TCPDF (www.tcpdf.org)