Dilshad @ Golu S/O Shri Ashfak vs State Of Rajasthan

Citation : 2021 Latest Caselaw 2382 Raj/2
Judgement Date : 8 June, 2021

Rajasthan High Court
Dilshad @ Golu S/O Shri Ashfak vs State Of Rajasthan on 8 June, 2021
Bench: Pankaj Bhandari (V.J.)
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                                  8877/2021

                                   Dilshad @ Golu S/o Shri Ashfak
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through P.p.
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Mukesh Chauhan for Mr. Abdul Rahim Khan through VC For Respondent(s) : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI (V.J.) Judgment / Order 08/06/2021 List this matter in the fourth week of July 2021.

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