Ravi S/O Gopisahai vs State Of Rajasthan

Citation : 2021 Latest Caselaw 2896 Raj/2
Judgement Date : 13 July, 2021

Rajasthan High Court
Ravi S/O Gopisahai vs State Of Rajasthan on 13 July, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             9591/2021

                                   Ravi S/o Gopisahai
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Poonam Chand Sharma present in the Court For Respondent(s) : Mr. Riyasat Ali, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 13/07/2021 List this matter on 20.07.2021.

Till then interim order, if any, shall continue.

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