HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
9591/2021
Ravi S/o Gopisahai
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Poonam Chand Sharma present in the Court For Respondent(s) : Mr. Riyasat Ali, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 13/07/2021 List this matter on 20.07.2021.
Till then interim order, if any, shall continue.
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