Lalaram Bunkar S/O Sh. Chhitarmal vs State Of Rajasthan

Citation : 2021 Latest Caselaw 2790 Raj/2
Judgement Date : 9 July, 2021

Rajasthan High Court

Lalaram Bunkar S/O Sh. Chhitarmal vs State Of Rajasthan on 9 July, 2021

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             10271/2021

                                    Lalaram Bunkar S/o Sh. Chhitarmal
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Sikandar Singh Sakkarwal For Respondent(s) : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 09/07/2021 Call for the case diary.

List after one week.

(PANKAJ BHANDARI),J NIKHIL KR. YADAV /29 (Downloaded on 14/07/2021 at 09:25:26 PM) Powered by TCPDF (www.tcpdf.org)