Dyaram @ Dayala S/O Dev Lal vs State Of Rajasthan

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             10709/2021

                                   Dyaram @ Dayala S/o Dev Lal
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Sudarshan Kumar Laddha present in the Court For Respondent(s) : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 09/07/2021 Call for the case diary.

List this matter after one week.

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