HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal Writ No. 293/2020
The State Of Rajasthan
----Appellant
Versus
Dal Chand Jat S/o Ram Chandra Jat
----Respondent
Connected With D.B. Special Appeal Writ No. 443/2020 The State Of Rajasthan
----Appellant Versus Ramesh Chander Meena S/o Prabhu Narayan Meena
----Respondent D.B. Special Appeal Writ No. 505/2020 The State Of Rajasthan
----Appellant Versus Rajesh Bharti S/o Madan Lal Khati
----Respondent For Appellant(s) : Mr. C.L. Saini, AAG For Respondent(s) : Mr. Dheeraj Palia on behalf of Mr. R.P. Saini through VC HON'BLE MR. JUSTICE SANGEET LODHA HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 07/07/2021 Learned counsel Mr. C.L. Saini, AAG submits that the Special Leave Petition preferred by the State against the judgment dated 29.07.2015 passed by this Court in Gopal Kumawat Vs. State of Rajasthan- DB Civil Writ Petition No.2963/2007, relied upon by learned Single Judge a Special Leave Petition is pending before the Hon'ble Supreme Court, wherein an interim order has been (Downloaded on 09/07/2021 at 09:58:21 PM) (2 of 2) [SAW-293/2020] passed in favour of the State staying the further proceedings in contempt petition pending before this Court.
Let all these appeals be listed on 22.07.2021 alongwith DBSAW Nos.403/2020, 405/2020, 404/2020, 402/2020, 407/2020, 411/2020, 413/2020, 424/2020, 426/2020, 440/2020, 416/2020, 419/2020, 420/2020, 421/2020, 425/2020, 427/2020, 429/2020, 434/2020, 435/2020, 446/2020, 455/2020, 433/2020, 428/2020, 439/2020, 444/2020, 438/2020, 441/2020, 430/2020, 445/2020, 432/2020, 436/2020, 437/2020, 443/2020, 447/2020, 453/2020, 431/2020, 449/2020, 454/2020, 457/2020, 451/2020, 456/2020, 468/2020, 471/2020, 467/2020, 477/2020, 484/2020, 487/2020, 541/2020, 505/2020, 506/2020, 615/2020, 654/2020, 961/2020.
(MAHENDAR KUMAR GOYAL),J (SANGEET LODHA),J JKP/Rajat-48-50 (Downloaded on 09/07/2021 at 09:58:21 PM) Powered by TCPDF (www.tcpdf.org)