HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
9917/2021
Kailash Kumar S/o Shri Masara, R/o New Ramdev Colony, Jalor,
Police Station Jalor, District Jalor (Rajasthan). (At Present
Confined In Central Jail Jaipur)
----Petitioner
Versus
State Of Rajasthan, Through P.p.
----Respondent
For Petitioner(s) : Mr. Kamal Kumar Mathur, through VC For Respondent(s) : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 06/07/2021
1. Petitioner has filed this bail application under Section 439 Cr.P.C.
2. F.I.R. No.179/2019 was registered at Police Station Thana Shyam Nagar, Jaipur City (South) for offence under Sections 457 & 380 I.P.C.
3. It is contended by counsel for the petitioner that main accused has been enlarged on bail. Petitioner has remained in custody for a period of one and a half years. No recovery was effected from the petitioner.
4. Learned Public Prosecutor has opposed the bail application. It is contended that petitioner has criminal antecedents.
5. I have considered the contentions. (Downloaded on 08/07/2021 at 09:36:06 PM)
(2 of 2) [CRLMB-9917/2021]
6. Considering the contentions put forth by counsel for the petitioner, I deem it proper to allow the bail application.
7. This bail application is, accordingly, allowed and it is directed that accused-petitioner shall be released on bail provided he furnishes a personal bond in the sum of Rs.1,00,000/- (Rupees One Lac only) together with two sureties in the sum of Rs.50,000/- (Rupees Fifty Thousand only) each to the satisfaction of the trial Court with the stipulation that he shall appear before that Court and any Court to which the matter be transferred, on all subsequent dates of hearing and as and when called upon to do so.
8. A copy of this order be sent to concerned S.H.O. for recording this condition in the Village Crime Record Book so that in the event of petitoner's repeating offence, S.H.O. can move the Court for cancellation of bail.
(PANKAJ BHANDARI),J NIKHIL KR. YADAV /32 (Downloaded on 08/07/2021 at 09:36:06 PM) Powered by TCPDF (www.tcpdf.org)