Ranjeet Son Of Shri Ramesh Chand vs The State Of Rajasthan

Citation : 2021 Latest Caselaw 2613 Raj/2
Judgement Date : 5 July, 2021

Rajasthan High Court
Ranjeet Son Of Shri Ramesh Chand vs The State Of Rajasthan on 5 July, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             9251/2021

                                   Ranjeet Son Of Shri Ramesh Chand,
                                                                                                     ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Dushyant Jain present in the Court For Respondent(s) : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 05/07/2021 Counsel for the petitioner is directed to file copy of the charge-sheet.

List this matter in the next week.

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